Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 16(2)] [Section 16] [Entire Act]

State of Karnataka - Subsection

Section 16(2)(ii) in The Karnataka Agricultural Credit Operations and Miscellaneous Provisions Act, 1974.

(ii)the time within which and the manner in which the credit agency should send a copy of the instrument referred to in section 9;