Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 385(1)] [Section 385] [Entire Act]

State of West Bengal - Subsection

Section 385(1)(a) in Kolkata Municipal Corporation Act, 1980

(a)with the approval of the Corporation determine the name or number by which any street or public place vested in the Corporation shall be known :