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Delhi High Court - Orders

Ajay Taneja & Anr vs Rattani Devi on 6 March, 2023

Author: Jyoti Singh

Bench: Jyoti Singh

                          $~11
                          *    IN THE HIGH COURT OF DELHI AT NEW DELHI
                          +     C.R.P. 143/2019 & CM APPL. 30946/2019
                                AJAY TANEJA & ANR.                           ..... Petitioners
                                             Through:             Mr. Sandeep Yadav, Advocate.

                                                   versus

                                RATTANI DEVI                                 ..... Respondent
                                                   Through:       Ms. Neha, Advocate.

                                CORAM:
                                HON'BLE MS. JUSTICE JYOTI SINGH
                                                   ORDER

% 06.03.2023 Learned counsel appearing on behalf of Petitioners seeks an adjournment on the ground that the arguing counsel is unwell today.

At request, list on 10.08.2023.

JYOTI SINGH, J MARCH 06, 2023/rk Signature Not Verified Digitally Signed By:KAMAL KUMAR Signing Date:07.03.2023 14:57:41