Delhi High Court - Orders
Ajay Taneja & Anr vs Rattani Devi on 6 March, 2023
Author: Jyoti Singh
Bench: Jyoti Singh
$~11
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ C.R.P. 143/2019 & CM APPL. 30946/2019
AJAY TANEJA & ANR. ..... Petitioners
Through: Mr. Sandeep Yadav, Advocate.
versus
RATTANI DEVI ..... Respondent
Through: Ms. Neha, Advocate.
CORAM:
HON'BLE MS. JUSTICE JYOTI SINGH
ORDER
% 06.03.2023 Learned counsel appearing on behalf of Petitioners seeks an adjournment on the ground that the arguing counsel is unwell today.
At request, list on 10.08.2023.
JYOTI SINGH, J MARCH 06, 2023/rk Signature Not Verified Digitally Signed By:KAMAL KUMAR Signing Date:07.03.2023 14:57:41