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State of Jharkhand - Section

Section 15 in Bihar Education Code, 1961

15. It has been decided that, until the existing Male Social Education Organisers have been absorbed in other posts, they will continue to work as such. With the setting up of the Directorate, their services will also be transferred hereto and will be at its disposal for the remaining period to work as Social Education Organisers.

Annexure IList of offices and institutions, alongwith the sanctioned staff thereof transferred from the Directorate of Public Instruction, Bihar, to the Directorate of Social and Youth Welfare, Bihar.