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[Entire Act]
State of Andhra Pradesh - Section
Section 3 in Andhra Pradesh Revised Building Rules, 2008
3. Restriction on Minimum Building Plot Size along abutting roads in new development and layouts.
- There shall be restriction on the minimum building plot size along the abutting roads in all new development areas and new layouts as follows:TABLE-I| Abutting road Right-of-way (in Mts.) | Minimum plot size allowed (in sq.m.) | Max. Plot size allowed (in sq.m) |
| 9 and below 12.2 | 100 | 2000 |
| 12.2 and below 18 | 200 | No Restriction |
| 18 and below 30 | 250 | No Restriction |
| 30 and above | 350 | No Restriction |