Madhya Pradesh High Court
M/S Anivet Health Care A Proprietor Ship ... vs Union Bank Of India A Body Corporate ... on 7 March, 2024
Author: Sheel Nagu
Bench: Sheel Nagu
1 IN THE HIGH COURT OF MADHYA PRADESH AT JABALPUR MP No. 4719 of 2019 (M/S ANIVET HEALTH CARE A PROPRIETOR SHIP FIRM HAVING ITS OFFICE AT TRILOTIA BHAVAN 1ST FLOOR MAUSADI Vs UNION BANK OF INDIA A BODY CORPORATE CONSTITUTED UNDER THE BANKING COMPANIES ACT ( ACQUISITION AND T AND OTHERS) Dated : 07-03-2024 Shri Munish Saini - Advocate for appellant.
Learned counsel for petitioner prays for time to obtain instructions. As prayed for, list after two weeks.
(SHEEL NAGU) (VINAY SARAF)
JUDGE JUDGE
Biswal
Signature Not Verified
Signed by: SHIBA
NARAYAN BISWAL
Signing time: 3/7/2024
7:19:55 PM