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[Cites 0, Cited by 0] [Section 77(4)] [Section 77] [Entire Act]

State of Jharkhand - Subsection

Section 77(4)(C) in Jharkhand Panchayat Raj Act, 2001

(C)of section (77) shall not affect other enactments/rules of the government for the time being in force, and their jurisdiction;