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State of Uttar Pradesh - Section

Section 27 in The Administator-General's (United Provinces) Rules, 1929

27. Rule under Section 32.

- For the purposes of Section 32 of the Act, the area notified is the whole of the United Provinces and Ajmer and Merwara and the territories of the native Stales as specified in the notification of the Government of India in the Home Department on 202/37 -1, dated November 8, 1939.