Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 33] [Entire Act]

State of Tamilnadu - Subsection

Section 33(2) in Tamil Nadu Farmers' Management of Irrigation Systems Election Rules, 2003

(2)If an elector after obtaining a ballot paper decides not to use it, he shall return it and the ballot paper so returned and the counter-foil of such ballot paper shall be marked as "returned-cancelled" and signature affixed.