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[Cites 0, Cited by 0] [Section 40(2)] [Section 40] [Entire Act]

State of Himachal Pradesh - Subsection

Section 40(2)(dd) in Himachal Pradesh General Sales Tax Act, 1968

(dd)[ the manner in which the certificate referred to in the second proviso to sub-section (1) of section 8 shall be furnished;] [Clause (dd) added vide Act No. 5 of 1991 (Sec. 13) w.e.f. 1.4.1991.]