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[Cites 0, Cited by 0] [Section 90E] [Entire Act]

State of Maharashtra - Subsection

Section 90E(2) in The Maharashtra Municipal Councils, Nagar Panchayats And Industrial Townships Act, 1965

(2)The Council may apply a sinking fund, or any part thereof, in or towards the discharge of the loan for which such fund was established and, until such loan or part is wholly discharged, shall not apply the same for any other purpose.