Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 1]

Delhi High Court - Orders

Of Lrs Of Deceased Plaintiff) Pushpa ... vs Arvind Sharma & Ors on 8 October, 2021

Author: Asha Menon

Bench: Asha Menon

                          $~2
                          *     IN THE HIGH COURT OF DELHI AT NEW DELHI

                          +     CS (OS) 313/2019 & I.A.1562/2021 (u/O XXII R-3 for substitution
                                of LRs of deceased plaintiff)

                                PUSHPA SHARMA                                         ..... Plaintiff
                                            Through:              Mr. Sanyat Lodha, Adv.

                                                           Versus

                              ARVIND SHARMA & ORS.                       ..... Defendants
                                            Through: Mr. Sachin Kumar, Adv. for Mr.
                                                        Manikaran Sharma, Adv. for D-2.
                          CORAM:
                          HON'BLE MS. JUSTICE ASHA MENON
                                                 ORDER

% 08.10.2021

1. The matter has been listed before the Court. However, it is apparent from the record that the matter is listed before the Joint Registrar on 25th October, 2021 for disposal of I.A. No.1562/2021.

2. List before the Joint Registrar on the date already fixed i.e. 25 th October, 2021.

3. The order be uploaded on the website forthwith.

ASHA MENON, J OCTOBER 08, 2021 'bs' Signature Not Verified Signed By:MANJEET KAUR Signing Date:08.10.2021 21:00:07