Delhi High Court - Orders
Of Lrs Of Deceased Plaintiff) Pushpa ... vs Arvind Sharma & Ors on 8 October, 2021
Author: Asha Menon
Bench: Asha Menon
$~2
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CS (OS) 313/2019 & I.A.1562/2021 (u/O XXII R-3 for substitution
of LRs of deceased plaintiff)
PUSHPA SHARMA ..... Plaintiff
Through: Mr. Sanyat Lodha, Adv.
Versus
ARVIND SHARMA & ORS. ..... Defendants
Through: Mr. Sachin Kumar, Adv. for Mr.
Manikaran Sharma, Adv. for D-2.
CORAM:
HON'BLE MS. JUSTICE ASHA MENON
ORDER
% 08.10.2021
1. The matter has been listed before the Court. However, it is apparent from the record that the matter is listed before the Joint Registrar on 25th October, 2021 for disposal of I.A. No.1562/2021.
2. List before the Joint Registrar on the date already fixed i.e. 25 th October, 2021.
3. The order be uploaded on the website forthwith.
ASHA MENON, J OCTOBER 08, 2021 'bs' Signature Not Verified Signed By:MANJEET KAUR Signing Date:08.10.2021 21:00:07