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[Cites 0, Cited by 0] [Section 160(2)] [Section 160] [Entire Act]

State of Haryana - Subsection

Section 160(2)(d) in Haryana Panchayati Raj Act, 1994

(d)if he absents himself for more than four consecutive, ordinary meetings of the Zila Parishad without the leave of the Zila Parishad or is absent from the Zila Parishad area for more than three consecutive months;