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[Cites 0, Cited by 0] [Section 10] [Entire Act]

State of Rajasthan - Subsection

Section 10(5) in Rajasthan Right of Children to Free and Compulsory Education Rules, 2011

(5)No School or person shall, while admitting the child, collect any capitation fee and subject the child or his/her parent/guardian to any screening procedure.