Delhi High Court - Orders
Govt. Of Nct Of Delhi And Ors vs Manisha Singh And Ors on 11 October, 2023
Author: V. Kameswar Rao
Bench: V. Kameswar Rao, Anoop Kumar Mendiratta
$~31
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 1882/2019
GOVT. OF NCT OF DELHI AND ORS. ..... Petitioners
Through: Mrs.Avnish Ahlawat, Standing
Counsel, GNCTD (Services) with
Mr.Nitesh Kumar Singh,
Ms.Laavanya Kaushik, Ms.Aliza
Alam and Mr.Mohnish Sehrawat,
Advs.
versus
MANISHA SINGH AND ORS ..... Respondents
Through:
CORAM:
HON'BLE MR. JUSTICE V. KAMESWAR RAO
HON'BLE MR. JUSTICE ANOOP KUMAR MENDIRATTA
ORDER
% 11.10.2023 It is already 4:30 PM.
Re-notify on February 01, 2024.
V. KAMESWAR RAO, J ANOOP KUMAR MENDIRATTA, J OCTOBER 11, 2023/v This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 13/10/2023 at 13:37:11