Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 49] [Entire Act]

State of Gujarat - Subsection

Section 49(1) in Gujarat State Council for Physiotherapy Rules, 2013

(1)Subject to the provisions of sub-Section (2) of Section 10 of the Act, the Presiding Authority may, at any time for reasons to be recorded in writing, adjourn the meeting to any future day or to any hour of the same day.