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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Jharkhand - Subsection

Section 2(i) in The Bihar Primary and Middle Education Rules, 1961

(i)"District Insepectress" means an officer appointed in a district or for more than one district to perform such duties in respect of female education as may be assigned by the State Government time to time;