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[Cites 0, Cited by 0] [Section 66A(7)] [Section 66A] [Entire Act]

State of Maharashtra - Subsection

Section 66A(7)(a) in The Maharashtra Municipal Councils, Nagar Panchayats And Industrial Townships Act, 1965

(a)the speedy redressal of common grievances of citizens connected with local and essential municipal services like water supply, drainage, sanitation and storm water disposal;