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[Cites 0, Cited by 0] [Section 16] [Entire Act]

State of Himachal Pradesh - Subsection

Section 16(2) in APG (Alakh Prakash Goyal) Shimla University Establishment and Regulation Act, 2012

(2)The manner of appointment of other officers of the University and their powers and functions shall be such as may be specified by the statutes.