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[Cites 0, Cited by 0] [Section 25(8)] [Section 25] [Entire Act]

State of Madhya Pradesh - Subsection

Section 25(8)(a) in The Wild Life (Protection) (Madhya Pradesh) Rules, 1974

(a)A permit-holder under this Chapter shall intimate in advance, the Divisional Forest Officer concerned his desire to organise drives in any reserve forest, giving the date and the place he desires to have such drives.