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National Green Tribunal

M C Mehta vs Union Of India on 14 May, 2015

Author: Swatanter Kumar

Bench: Swatanter Kumar

                 BEFORE THE NATIONAL GREEN TRIBUNAL,
                     PRINCIPAL BENCH, NEW DELHI

Original Application No. 200/2014 (C.W.P. No. 3727/1985); Original
Application No. 428/2014; Original Application No. 340/2014; Original
Application No. 341/2014; Original Application No. 342/2014; Original
Application No. 343/2014; Original Application No. 344/2014; Original
Application No. 345/2014; Original Application No. 346/2014; Original
Application No. 347/2014; Original Application No. 348/2014; Original
Application No. 349/2014; Original Application No. 350/2014; Original
Application No. 352/2014; Original Application No. 353/2014; Original
Application No. 355/2014; Original Application No. 356/2014; Original
Application No. 357/2014; Original Application No. 358/2014; Original
Application No. 359/2014; Original Application No. 360/2014; Original
Application No. 361/2014; Original Application No. 362/2014; Original
Application No. 363/2014; Original Application No. 364/2014; Original
Application No. 366/2014; Original Application No. 367/2014; Original
Application No. 368/2014; Original Application No. 370/2014; Original
Application No. 372/2014; Original Application No. 373/2014; Original
Application No. 374/2014; Original Application No. 375/2014; Original
Application No. 376/2014; Original Application No. 377/2014; Original
Application No. 379/2014; Original Application No. 380/2014; Original
Application No. 381/2014; Original Application No. 382/2014; Original
Application No. 384/2014; Original Application No. 385/2014; Original
Application No. 386/2014; Original Application No. 387/2014; Original
Application No. 388/2014; Original Application No. 389/2014; Original
Application No. 390/2014; Original Application No. 391/2014; Original
Application No. 392/2014; Original Application No. 393/2014; Original
Application No. 394/2014; Original Application No. 396/2014; Original
Application No. 398/2014; Original Application No. 399/2014; Original
Application No. 400/2014; Original Application No. 401/2014; Original
Application No. 403/2014; Original Application No. 404/2014; Original
Application No. 405/2014; Original Application No. 407/2014; Original
Application No. 408/2014; Original Application No. 409/2014; Original
Application No. 410/2014; Original Application No. 411/2014; Original
Application No. 412/2014; Original Application No. 414/2014; Original
Application No. 415/2014; Original Application No. 416/2014; Original
Application No. 417/2014; Original Application No. 418/2014; Original
Application No. 419/2014; M.A No. 280/2015 in Original Application No.
402/2014; Original Application No. 327/2014; Original Application No.
328/2014; Original Application No. 329/2014; Original Application No.
426/2014; Original Application No. 424/2014.

                         KRISHAN KANT SINGH
                                  VS.
                         CETP, JAJMAU, KANPUR
                                  AND
                           M.C. MEHTA VS. UOI
                                  AND
                      VARIOUS CONNECTED MATTERS
CORAM :   HON'BLE   MR. JUSTICE SWATANTER KUMAR, CHAIRPERSON
          HON'BLE   MR. JUSTICE M.S. NAMBIAR, JUDICIAL MEMBER
          HON'BLE   PROF. A.R. YOUSUF, EXPERT MEMBER
          HON'BLE   MR. BIKRAM SINGH SAJWAN, EXPERT MEMBER
          HON'BLE   MR. B.S. SAJWAN, EXPERT MEMBER
                                                                     1
 Present    Applicant :       Mr. Rahul Choudhary, Adv.
          Respondent No. 1 : Ms. Panchajanya Batra Singh, MoEF

Respondent No. 2: Mr. Pradeep Misra and Mr. Daleep Kumar Dhayani, Advs. For UPPCB Respondent No. 3 : Mr. Raj Kumar, Adv. with Mr. S.L. Gundli, SLO, CPCB Respondent No. 4 : Mr. Rahul Verma, AAG, Dr. Abhishek Atrey and Mr. Sumit Rajota, Advs.

Mr. Mukesh Verma, Adv. For UPCB Mr. Kabir S. Bose, Mr. Saakaar Sardana and Ms. Surabhi Sardana, Adv. for WB & WBPCB Mr. Rao Ranjit, AAG, U.P. and Ms. Savitri Pandey, Adv. for State of U.P. Mr. Raman Yadav and Mr. Dalsher Singh, Advs. for U.P. Jal Nigam Mr. Raman Yadav, Adv. for Nagar Nigam, Kanpur Mr. Devashish Bharuka, Ms. Anu Tyagi and Ms. Priyanka Sinha, Advs. for state of Jharkhand Mr. B.V. Niren, Adv. For CGWA Mr. V.V. Vardhan, Adv. for CGWA Mr. Ishwer Singh, Adv. for NMCA Mr. Pankaj Sharma, Adv. for Respondent/Applicant No. 1 For O. Ledia, Sr. Adv. and Mr. P. Yomin, Adv. Mr. Arpit Rai, Adv. (MA 73/2014) Mr. A.R. Takkar, Adv. Mr. Rasid Saeed, Mr. Ankur Sharma and Ms. Sugandha, Advs. in OA 417/2014 Mr. S.A. Zaidi and Ms. Gulnaz Parveen, Advs.

in O.A. 342/2014

Mr. Raj Panjwani, Sr. Adv. with Mr. Aagney Sail, Adv. in OA No. 424/2014 Mr. Parag Tripathi, Sr. Adv., Mr. Pawan Upadhyay and Mr. Nishant Kumar for Daurala and Sri Ram Pizron Mr. Sanjay Upadhyay, Mr. Salik Shafique and Mr. Adarsh Srivastava, Advs. in OA No. 418/2014, 409/2014 and 412/2014. Mr. Ashok Bhasin, Sr. Adv. and Mr. A.A. Aron, Adv. in O.A. No. 327/14 for Res. No.1 Date and Orders of the Tribunal Remarks Item No. Original Application No. 200/2014 27 to 102 May 14, Learned counsel appearing for the MoEF submits 2015 that she would file the compliance report during the SS course of the day. Liberty is granted.

List this matter on 18th May, 2015.

2

Original Application No. 428/2014; Original Application No. 340/2014; Original Application No. 341/2014; Original Application No. 342/2014; Original Application No. 343/2014; Original Application No. 344/2014; Original Application No. 345/2014; Original Application No. 346/2014; Original Application No. 347/2014; Original Application No. 348/2014; Original Application No. 349/2014; Original Application No. 350/2014; Original Application No. 352/2014; Original Application No. 353/2014; Original Application No. 355/2014; Original Application No. 356/2014; Original Application No. 357/2014; Original Application No. 358/2014; Original Application No. 359/2014; Original Application No. 360/2014; Original Application No. 361/2014; Original Application No. 362/2014; Original Application No. 363/2014; Original Application No. 364/2014; Original Application No. 366/2014; Original Application No. 367/2014; Original Application No. 368/2014; Original Application No. 370/2014; Original Application No. 372/2014; Original Application No. 373/2014; Original Application No. 374/2014; Original Application No. 375/2014; Original Application No. 376/2014; Original Application No. 377/2014; Original Application No. 379/2014; Original Application No. 380/2014; Original Application No. 381/2014; Original Application No. 382/2014; Original Application No. 384/2014; Original Application No. 385/2014; Original Application No. 386/2014; Original Application No. 387/2014; Original Application No. 388/2014; Original Application No. 389/2014; Original Application No. 390/2014; Original Application No. 391/2014; Original Application No. 392/2014; Original Application No. 393/2014; Original Application No. 394/2014; Original Application No. 396/2014; Original Application No. 398/2014; Original Application No. 399/2014; Original Application No. 400/2014; Original Application No. 401/2014; Original Application No. 403/2014; Original Application No. 404/2014; Original Application No. 405/2014; Original Application No. 407/2014; Original Application No. 408/2014; Original Application No. 409/2014; Original Application No. 410/2014; Original Application No. 411/2014; Original Application No. 412/2014; Original Application No. 414/2014; Original Application No. 415/2014; Original Application No. 416/2014; Original Application No. 417/2014; Original Application No. 418/2014; Original Application No. 419/2014; M.A No. 280/2015 in Original Application No. 402/2014 Original Application No. 327/2014; Original Application No. 328/2014; Original Application No. 426/2014; Original Application No. 424/2014.

3

List these matters on 18th May, 2015 at 10.30 A.M. Original Application No. 329/2014 Nobody is present on behalf of the Respondent.

Despite fact that the Affidavit of service have been filed. In the interest of justice list this matter on 18th May, 2015.

Learned Counsel appearing for the Board should inform the said Respondent.

..........................................,CP (Swatanter Kumar) .........................................,EM (M.S. Nambiar) .........................................,EM (Prof. A.R. Yousuf) .........................................,EM (B.S. Sajwan) 4