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State of Punjab - Section

Section 959 in Punjab Jail Manual, 1996

959. Period of precautionary measures.

- All precautionary measures shall be continued until fourteen days have elapsed since the death or recovery of the last case of cholera. The daily report (vide paragraph 946) should be continued during this period, on the expiry of which the Inspector-General of Prisons, and the Director of Health Services should be notified that the Jail is declared free.