Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 15] [Entire Act] State of Assam - Subsection Section 15(b) in Assam Industrial Infrastructure Development Corporation Act, 1990 (b)To develop industrial area and growth centers selected by the State Government for the purpose and make them available for undertakings to establish themselves;
