Gujarat High Court
M/S Jay Banas Metals Pvt Ltd vs Taluka Land Revenue Officer on 13 December, 2016
Author: Bela M. Trivedi
Bench: Bela M. Trivedi
C/SCA/20675/2016 ORDER
IN THE HIGH COURT OF GUJARAT AT AHMEDABAD
SPECIAL CIVIL APPLICATION NO. 20675 of 2016
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M/S JAY BANAS METALS PVT LTD....Petitioner(s)
Versus
TALUKA LAND REVENUE OFFICER....Respondent(s)
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Appearance:
MR TARAK DAMANI, ADVOCATE for the Petitioner(s) No. 1
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CORAM: HONOURABLE MS.JUSTICE BELA M. TRIVEDI
Date : 13/12/2016
ORAL ORDER
Put up on 14th December, 2016.
(BELA M. TRIVEDI, J.) Tuvar Page 1 of 1 HC-NIC Page 1 of 1 Created On Wed Dec 14 00:16:25 IST 2016