Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 52] [Entire Act] State of Odisha - Subsection Section 52(1) in The Orissa Bhoodan and Gramdan Rules, 1972 (1)All receipts and payments made by the Grama Parishad shall be entered in the Cash Book to be maintained in the form prescribed under Rule 35 (i).
