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[Cites 0, Cited by 9] [Entire Act]

Union of India - Section

Section 35 in The Water (Prevention And Control Of Pollution) Act, 1974

35. Contributions by State Government.—

The State Government may, after due appropriation made by the Legislature of the State by law in this behalf, make in each financial year such contributions to the State Board as it may think necessary to enable that Board to perform its functions under this Act.