Section 32(1)(i) in Rajasthan Monuments, Archaeological Sites and Antiquities Rules, 1968
(i)[ The Minister/State Minister, Incharge of Archaeological and Museum Department;] [Amended by Notification 20(54)/Edu/4/81. G.S.R. 143 on December 1982. (Published in Rajasthan Gazette 4(c)(i) dated 23.12.1982).]