Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Union of India - Section Section 9 in The Urban Land (Ceiling And Regulation) Rules, 1976 9. Particulars to be mentioned in statements under sub-section (1) of Section 16. -Every statement under sub-section (1) of Section 16 shall contain the particulars specified in Form I.
