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State of Madhya Pradesh - Section

Section 3 in The M.P. Ashaskiya Shikshan Sanstha (Institutional Fund) Rules, 1983

3. Constitution of Institutional Fund.

- There shall be opened in a Treasury/Sub-Treasury of the area where the institution is situated a separate account for each institution under the head "K-Deposit Advance non-Interest bearing Deposit 843-Civil Deposits-F-Personal Deposits" under which the Institutional fund for the institution shall be deposited.