Kerala High Court
Kunjunjamma vs Rosamma on 24 March, 2009
Bench: P.R.Raman, P.S.Gopinathan
IN THE HIGH COURT OF KERALA AT ERNAKULAM
AS.No. 52 of 1999(C)
1. KUNJUNJAMMA
... Petitioner
Vs
1. ROSAMMA
... Respondent
For Petitioner :SRI.V.CHITAMBARESH (SR.)
For Respondent :SRI.T.KRISHNAN UNNI (SR.)
The Hon'ble MR. Justice P.R.RAMAN
The Hon'ble MR. Justice P.S.GOPINATHAN
Dated :24/03/2009
O R D E R
? IN THE HIGH COURT OF KERALA AT ERNAKULAM +MFA.No. 1276 of 1997() #1. KUNJOONJAMMA ... Petitioner Vs $1. ROSAMMA ... Respondent ! For Petitioner :SRI.V.CHITAMBARESH (SR.) ^ For Respondent :SRI.SUNIL CYRIAC *Coram The Hon'ble MR. Justice P.R.RAMAN The Hon'ble MR. Justice P.S.GOPINATHAN % Dated :24/03/2009 : O R D E R