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Kerala High Court

Kunjunjamma vs Rosamma on 24 March, 2009

Bench: P.R.Raman, P.S.Gopinathan

       

  

  

 
 
  IN THE HIGH COURT OF KERALA AT ERNAKULAM

AS.No. 52 of 1999(C)



1. KUNJUNJAMMA
                      ...  Petitioner

                        Vs

1. ROSAMMA
                       ...       Respondent

                For Petitioner  :SRI.V.CHITAMBARESH (SR.)

                For Respondent  :SRI.T.KRISHNAN UNNI (SR.)

The Hon'ble MR. Justice P.R.RAMAN
The Hon'ble MR. Justice P.S.GOPINATHAN

 Dated :24/03/2009

 O R D E R

? IN THE HIGH COURT OF KERALA AT ERNAKULAM +MFA.No. 1276 of 1997() #1. KUNJOONJAMMA ... Petitioner Vs $1. ROSAMMA ... Respondent ! For Petitioner :SRI.V.CHITAMBARESH (SR.) ^ For Respondent :SRI.SUNIL CYRIAC *Coram The Hon'ble MR. Justice P.R.RAMAN The Hon'ble MR. Justice P.S.GOPINATHAN % Dated :24/03/2009 : O R D E R