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State of Odisha - Section

Section 62 in Orissa Panchayat Samiti Accounting Procedure Rules, 2002

62. Accounts of receipt.

- Before a receipt book is brought into use, the number of Forms contained therein shall be counted and the result recorded in a conspicuous place in the receipt book over the signature of the Block Development Officer. Counterfoil of used receipt books shall be kept in his personal custody. The account of the receipt and issue of receipt books will be separately maintained in the stock register.