484. Search of prisoners before despatch to the jail from Court lock-up at the close of the day. [§ 12, Act V, 1861].
- Before despatching prisoners to the jail from the Court lock-up at the close of the day, the officer-in-charge of the hajat register shall search all the prisoners thoroughly in the presence of the officer-in-charge of the escort party and both officers shall endorse a certificate to that effect on the hajat register.
