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[Cites 0, Cited by 0] [Section 50] [Entire Act]

State of Assam - Subsection

Section 50(3) in Mising Autonomous Council Act, 1995

(3)Persons whose names are included in the electoral roll as aforesaid in sub-section (I) or (2) above, shall be the electorate for the election of members of the Village Council or the General Council, as the case may be.