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[Cites 0, Cited by 0] [Section 655(2)] [Section 655] [Entire Act]

State of Jharkhand - Subsection

Section 655(2)(b) in Bihar Education Code, 1961

(b)The Government servants in charge of Government institutions within the State should draw and disburse scholarships, stipends, book-grants, etc., to the scholars in their institutions.