Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] Union of India - Subsection Section 2(iv) in The Employees' Provident Funds Scheme, 1952 (iv)[ an apprentice. [Substituted by S.R.O. 331, dated 15.1.1958 (w.e.f. 25.1.1958).]
