Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 1, Cited by 1]

Himachal Pradesh High Court

Shayam Lal vs . Sher Singh & Another on 29 August, 2022

Author: Satyen Vaidya

Bench: Satyen Vaidya

Shayam Lal vs. Sher Singh & another .

Cr. Revision No. 289 of 2019 29.8.2022 Present: Mr. Depender Ghosh, Advocate, vice counsel for the petitioner.

Mr. Desh Raj Thakur, Addl. A.G. with Mr. Narender Thakur, Dy. A.G. and Mr. Manoj Bagga, Asst. A.G. for respondent No.2.

As per report of the Registry, committal warrants were issued against the petitioner. Registry to report about the status of the execution of committal warrants, so issued.

List on 12.9.2022.

(Satyen Vaidya) Judge 29th August, 2022 (kck) ::: Downloaded on - 29/08/2022 20:05:40 :::CIS