Rajasthan High Court - Jodhpur
A C T O Udaipur vs Rajasthan State Mines And Minerals Ltd on 26 March, 2021
Author: Arun Bhansali
Bench: Arun Bhansali
HIGH COURT OF JUDICATURE FOR RAJASTHAN
JODHPUR
S.B. Civil Revision Petition No. 96/2006
A C T O Udaipur
----Petitioner
Versus
Rajasthan State Mines And Minerals Ltd
----Respondent
Connected With
S.B. Civil Revision Petition No. 97/2006
Assistant Commissioner Spl Circle Udaipu
----Petitioner
Versus
Raj. State Mines And Minerals
----Respondent
S.B. Civil Revision Petition No. 204/2006
Asst. Commissioner Spl Circle Udaipurraj
----Petitioner
Versus
Rajasthan State Mines Minerals Ltd
----Respondent
For Petitioner(s) : None.
For Respondent(s) : None.
HON'BLE MR. JUSTICE ARUN BHANSALI
Order 26/03/2021 None present for the parties.
Adjourned.
(ARUN BHANSALI),J 73-75-pradeep/-
(Downloaded on 26/03/2021 at 09:07:40 PM)Powered by TCPDF (www.tcpdf.org)