Section 9(1) in Tamil Nadu Electricity Regulatory Commission (Demand Side Management) Regulations, 2013
(1)There shall be constituted a DSM-CC by the Commission which shall be the nodal agency to assist the Licensee and the Commission to drive the DSM programme under the DSM Regulations. The DSM-CC shall comprise of.-(a)Secretary of the Commission to act as the Convener;(b)Director/Engineering to act as Secretary of DSM-CC;(c)One representative from the Distribution Licensee who is not below the rank of Chief Engineer;(d)One representative from State Transmission Utility who is not below the rank of Chief Engineer;(e)Chief Electrical Inspector to the Government (State designated agency for energy audit and efficiency);(f)General Manager / Tamil Nadu Energy Development Agency;(g)Maximum five numbers representatives from educational and research institutions; industry, agriculture & general public who have special knowledge or experience of power sector to be nominated by the Commission;
