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[Cites 0, Cited by 0] [Section 117(2)] [Section 117] [Entire Act]

State of Sikkim - Subsection

Section 117(2)(hh) in Sikkim Co-Operative Societies Act, 1978

(hh)the procedure for the distrait and sale of property, mortgaged to a primary agricultural credit society or to the State Co-operative Bank;