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[Cites 0, Cited by 0] [Section 8] [Entire Act]

State of Assam - Subsection

Section 8(a) in The Assam (Management, Function and Responsibilities of Special School, Children's Home and Observations Homes) Rules, 1976

(a)to the Chief Inspector, every case of-
(i)escape or recapture,
(ii)serious breach of the rules of the institution;
(iii)serious illness,
(iv)death, and
(v)outbreak of epidemic disease and measures taken to prevent its spread;