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[Cites 0, Cited by 0] [Section 41(4)] [Section 41] [Entire Act]

State of Tamilnadu - Subsection

Section 41(4)(b) in Tamil Nadu Fisheries University Act, 2012

(b)In case such draft relates to a matter within the purview of the Academic Council, the Board shall refer it for consideration to the Academic Council, which may, after following the procedure laid down in the proviso to sub-section (2) either report to the Board that it does not approve the draft or submit the draft to the Board in such form as the Academic Council may approve and the Board may either pass with or without amendments or reject the draft.