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[Cites 0, Cited by 0] [Section 18(4)] [Section 18] [Entire Act]

State of Punjab - Subsection

Section 18(4)(e) in The Punjab Infrastructure (Development & Regulation) Act, 2002

(e)Any one other [person] [Word 'member' substituted by Punjab Act No. 22 of 2003.] to be nominated by the Board.