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Bombay High Court

Nitesh Prakashrao Deshmukh vs The State Of Maharashtra And Another on 16 March, 2022

Author: V. K. Jadhav

Bench: V. K. Jadhav

                                                                        cran1475.20
                                       -1-


               IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                          BENCH AT AURANGABAD

                 904 CRIMINAL APPLICATION NO.1475 OF 2020

           MANOJSING BADRISING CHOUHAN AND OTHERS
                                  VERSUS
            THE STATE OF MAHARASHTRA AND ANOTHER
                                     .....
  Advocate for Applicants : Mr. Ghule Aniruddha B. & Mr. Wagh Patil D. M.
            APP for Respondent No.1-State : Mr. S. S. Dande
                                     .....


                 905 CRIMINAL APPLICATION NO. 2083 OF 2021

                     NITESH PRAKASHRAO DESHMUKH
                                    VERSUS
                THE STATE OF MAHARASHTRA AND ANOTHER
                                       .....
                 Advocate for Applicant : Mr. Ghanekar Nilesh S.
                APP for Respondent No.1-State : Mr. S. S. Dande
                                       .....


                 906 CRIMINAL APPLICATION NO.2595 OF 2021

                             VILAS BHIVA NIKAT
                                    VERSUS
              THE STATE OF MAHARASHTRA AND ANOTHER
                                       .....
          Advocate for Applicant : Mr. Karpe Rahul R. & Mr. S. K. Patil
              APP for Respondent No.1-State : Mr. S. J. Salgare
                                       .....


                 907 CRIMINAL APPLICATION NO. 3251 OF 2021

                         SANJAY VYANKATI PARWE
                                   VERSUS
                THE STATE OF MAHARASHTRA AND ANOTHER
                                      .....
                  Advocate for Applicant : Mr. Jadhav Satej S.
                APP for Respondent No.1-State : Mr. S. S. Dande
                                       .....

                                CORAM : V. K. JADHAV AND
                                        SANDIPKUMAR. C. MORE, JJ.

DATED : 16th MARCH, 2022 ::: Uploaded on - 17/03/2022 ::: Downloaded on - 17/03/2022 12:35:55 ::: cran1475.20 -2- PER COURT:-

1. The applicant/s to comply with the order of filing of the application/s for amendment and a copy of the charge-sheet till the next date of hearing.
2. Stand over to 30.3.2022.

(SANDIPKUMAR. C. MORE, J.) (V. K. JADHAV, J.) rlj/ ::: Uploaded on - 17/03/2022 ::: Downloaded on - 17/03/2022 12:35:55 :::