Bombay High Court
Nitesh Prakashrao Deshmukh vs The State Of Maharashtra And Another on 16 March, 2022
Author: V. K. Jadhav
Bench: V. K. Jadhav
cran1475.20
-1-
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
BENCH AT AURANGABAD
904 CRIMINAL APPLICATION NO.1475 OF 2020
MANOJSING BADRISING CHOUHAN AND OTHERS
VERSUS
THE STATE OF MAHARASHTRA AND ANOTHER
.....
Advocate for Applicants : Mr. Ghule Aniruddha B. & Mr. Wagh Patil D. M.
APP for Respondent No.1-State : Mr. S. S. Dande
.....
905 CRIMINAL APPLICATION NO. 2083 OF 2021
NITESH PRAKASHRAO DESHMUKH
VERSUS
THE STATE OF MAHARASHTRA AND ANOTHER
.....
Advocate for Applicant : Mr. Ghanekar Nilesh S.
APP for Respondent No.1-State : Mr. S. S. Dande
.....
906 CRIMINAL APPLICATION NO.2595 OF 2021
VILAS BHIVA NIKAT
VERSUS
THE STATE OF MAHARASHTRA AND ANOTHER
.....
Advocate for Applicant : Mr. Karpe Rahul R. & Mr. S. K. Patil
APP for Respondent No.1-State : Mr. S. J. Salgare
.....
907 CRIMINAL APPLICATION NO. 3251 OF 2021
SANJAY VYANKATI PARWE
VERSUS
THE STATE OF MAHARASHTRA AND ANOTHER
.....
Advocate for Applicant : Mr. Jadhav Satej S.
APP for Respondent No.1-State : Mr. S. S. Dande
.....
CORAM : V. K. JADHAV AND
SANDIPKUMAR. C. MORE, JJ.
DATED : 16th MARCH, 2022 ::: Uploaded on - 17/03/2022 ::: Downloaded on - 17/03/2022 12:35:55 ::: cran1475.20 -2- PER COURT:-
1. The applicant/s to comply with the order of filing of the application/s for amendment and a copy of the charge-sheet till the next date of hearing.
2. Stand over to 30.3.2022.
(SANDIPKUMAR. C. MORE, J.) (V. K. JADHAV, J.) rlj/ ::: Uploaded on - 17/03/2022 ::: Downloaded on - 17/03/2022 12:35:55 :::