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[Cites 0, Cited by 0] [Section 72] [Entire Act]

State of Rajasthan - Subsection

Section 72(8) in The Rajasthan Waqf Board (Election of Members) Rules, 1999

(8)If two or more candidate are lowest on the poll and each has the value of votes at all counts the Returning Officer shall decide by lot for which candidate shall be excluded.