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[Cites 0, Cited by 8] [Section 52A(2)] [Section 52A] [Entire Act]

Union of India - Subsection

Section 52A(2)(b) in The Narcotic Drugs And Psychotropic Substances Act, 1985

(b)taking, in the presence of such Magistrate, photographs of such drugs, substances or conveyances and certifying such photographs as true; or