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NCT Delhi - Section

Section 41 in Delhi Wakf Board Regulations, 1963

41. Service under the Board.

- All posts under the Board shall be classified into Class I, Class II and Class III as specified below :-
(i)All posts carrying a minimum salary of Rs. 200/- or more shall be classified as Class I;
(ii)All posts carrying a minimum salary of Rs. 60/- or more but less than Rs. 200/- shall be classified as Class II;
(iii)All posts carrying a minimum salary below Rs. 60/- shall be classified as Class III.