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Union of India - Section

Section 188 in The Merchant Shipping Act, 1958

188. Prohibition against solicitation by lodging house keepers. -

No person shall, while a ship is at any port or place in India-
(a)solicit a seaman or apprentice to become a lodger at the house of any person letting lodgings for hire; or
(b)take out of the ship any property of the seaman or apprentice except under the direction of the seaman or apprentice and with the permission of the master.