Section 58(1)(a) in The Delhi Co-operative Societies Rules, 2007

[Cites 0, Cited by 0] [Section 58(1)] [Section 58] [Entire Act]

(a)Institutional directors: -

(i)One seat for Urban Co-operative Banks Federation;

(ii)One seat for Delhi State Co-operative Union.

(iii)One seat for Delhi Co-operative Housing Finance Corporation.

(iv)One seat for Delhi State Agricultural Co-operative Marketing and Supply Federation Ltd;

(v)One seat for Delhi State Women Co-operative Marketing & Service Federation Ltd.

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