Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 4] [Entire Act] Union of India - Section Section 44 in The Special Economic Zones Act, 2005 44. Applicability of provisions of this Act to existing Special Economic Zones.— All the provisions of this Act (except sections 3 and 4) shall, as far as may be, apply to every existing Special Economic Zone.
