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Custom, Excise & Service Tax Tribunal

Uniproducts India Ltd vs Cce, Delhi-Iii on 31 January, 2008

        

 
CUSTOMS, EXCISE AND SERVICE TAX APPELLATE TRIBUNAL
WEST BLOCK NO.2, R.K. PURAM, NEW DELHI-110066, PRINCIPAL BENCH, COURT NO.1


e  Excise Appeal No.  94 of 2007

Date of Hearing/Decision: 31.1.2008

Uniproducts India Ltd.							Appellant

Vs.

	                     		         

CCE, Delhi-III								Respondent



Appearance:
 Mr. V.N. Shukla. Advocate for the Appellant
Mr. Deepak Garg, Authorized Representative for the Respondent

Coram: Honble Mr. Justice S.N.Jha, President
	    Honble Mr. A.K. Srivastava, Member(Technical)

O R D E R

Per Justice S.N. Jha:

On the request of the learned counsel for the appellant adjourned to 10.3.2008. [Dictated and pronounced in the open Court] [Justice S.N. Jha] President [A.K. Srivastava] Member (Technical) nk