Custom, Excise & Service Tax Tribunal
Uniproducts India Ltd vs Cce, Delhi-Iii on 31 January, 2008
CUSTOMS, EXCISE AND SERVICE TAX APPELLATE TRIBUNAL WEST BLOCK NO.2, R.K. PURAM, NEW DELHI-110066, PRINCIPAL BENCH, COURT NO.1 e Excise Appeal No. 94 of 2007 Date of Hearing/Decision: 31.1.2008 Uniproducts India Ltd. Appellant Vs. CCE, Delhi-III Respondent Appearance: Mr. V.N. Shukla. Advocate for the Appellant Mr. Deepak Garg, Authorized Representative for the Respondent Coram: Honble Mr. Justice S.N.Jha, President Honble Mr. A.K. Srivastava, Member(Technical) O R D E R
Per Justice S.N. Jha:
On the request of the learned counsel for the appellant adjourned to 10.3.2008. [Dictated and pronounced in the open Court] [Justice S.N. Jha] President [A.K. Srivastava] Member (Technical) nk